| No. of the Report | Subject | Year Of Submission |
|---|---|---|
| 1 | Law relating to Marriage and Divorce amongst Christians in India. | 1960 |
| 2 | Official Trustees Act, 1913. | 1960 |
| 3 | Report on Trusts Act, 1882. | 1961 |
| 4 | Converts' Marriage Dissolution Act, 1866. | 1961 |
| 5 | The Administrator-General's Act, 1913. | 1961 |
| 6 | The Law of Hire-Purchase | 1961 |
| 7 | Marine Insurance | 1961 |
| 8 | Christian Marriage and Matrimonial Causes Bill,1961 | 1961 |
86540
103860
630
114
59824